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Supreme Court - Daily Orders

Shashi Bajpai vs Primus Solution Enterprises on 18 November, 2020

Author: Mohan M. Shantanagoudar

Bench: Mohan M. Shantanagoudar

      ITEM NO.6                   Court 9 (Video Conferencing)              SECTION XVI-A

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                              Transfer Petition(s)(Civil)    No(s).    1208/2020

      SHASHI BAJPAI & ORS.                                                 Petitioner(s)

                                                    VERSUS

      PRIMUS SOLUTION ENTERPRISES & ANR.                                   Respondent(s)

      (FOR ADMISSION and IA No.105540/2020-STAY APPLICATION and IA
      No.105539/2020-EXEMPTION FROM FILING O.T. )

      Date : 18-11-2020 This petition was called on for hearing today.

      CORAM :                HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR


      For Petitioner(s)                 Mr. Anoop Kr. Srivastav, AOR

      For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard learned counsel for the petitioner. The transfer petition is dismissed. Pending applications, if any, stand disposed of accordingly.





      (GULSHAN KUMAR ARORA)                                             (R.S. NARAYANAN)
           AR-CUM-PS                                                      COURT MASTER




Signature Not Verified

Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2020.11.18
16:25:22 IST
Reason: