Supreme Court - Daily Orders
Shashi Bajpai vs Primus Solution Enterprises on 18 November, 2020
Author: Mohan M. Shantanagoudar
Bench: Mohan M. Shantanagoudar
ITEM NO.6 Court 9 (Video Conferencing) SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1208/2020
SHASHI BAJPAI & ORS. Petitioner(s)
VERSUS
PRIMUS SOLUTION ENTERPRISES & ANR. Respondent(s)
(FOR ADMISSION and IA No.105540/2020-STAY APPLICATION and IA
No.105539/2020-EXEMPTION FROM FILING O.T. )
Date : 18-11-2020 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Mr. Anoop Kr. Srivastav, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. The transfer petition is dismissed. Pending applications, if any, stand disposed of accordingly.
(GULSHAN KUMAR ARORA) (R.S. NARAYANAN)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2020.11.18
16:25:22 IST
Reason: