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State of Rajasthan - Section

Section 9 in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

9. Reservation of vacancies for woman candidates.

- Reservation of vacancies for woman candidates shall be 30% category-wise. In direct recruitment out of which 5% shall be for widow candidates. In the event of non- availability of eligible and suitable widow candidates. In a particular year, the vacancies so reserved for widow candidates shall be filled up by other woman candidates and in the event of non-availability of eligible and suitable woman candidates, the vacancies so reserved for them shall be filled up by male candidates and such vacancies shall not be carried forward to the subsequent year and the reservation shall be treated as horizontal reservation i.e. the reservation of woman candidates shall be adjusted proportionately in the respective category to which the woman candidates belong.