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[Cites 0, Cited by 0] [Section 348(2)] [Section 348] [Entire Act]

State of Uttar Pradesh - Subsection

Section 348(2)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)the re-laying out of all or any such property including the construction and re-construction of buildings by the Corporation or by any other person, and the formation and alteration of the street;