Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 192] [Entire Act] State of Uttar Pradesh - Subsection Section 192(1) in The General Rules (Civil), 1957 (1)The records of all original suits [instituted] [Substituted by Notification No. 39/VIII-b-60, dated 25-2-1961, published in the U. P. Gazette, Fart II, dated 26-8-1961.] in a month shall be kept in one or more bundles.
