Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Jharkhand - Subsection Section 55(21) in Bihar Factories Rules, 1950 (21)Squeezer of wringer extractor, water mangle, starch mangle, back washer (worsted yarn), crabbing machines and decating machines.-All in-running rolls shall be guarded with nip guards conforming to the requirements in clause 7 (b).
