Supreme Court - Daily Orders
Union Of India vs Dr.M.R. Diwan on 26 July, 2019
Bench: Mohan M. Shantanagoudar, Sanjiv Khanna
ITEM NO.13 COURT NO.14 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 13308/2019
(Arising out of impugned final judgment and order dated 12-03-2019
in WPC No. 5653/2018 passed by the High Court Of Delhi At New
Delhi)
UNION OF INDIA Petitioner(s)
VERSUS
DR.M.R. DIWAN & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.85440/2019-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Date : 26-07-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. Vikramjit Banerjee, ASG
Mr. V.V.V. Pattabhiram, Adv.
Mr. Ayush Anand, Adv.
Mr. Gurmeet Singh Makker, AOR
For Respondent(s) Mrs. Rani Chhabra, Adv.
Caveator-in-person
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
However, the question of law is kept open.
Pending applications, if any, stand disposed of accordingly.
(GULSHAN KUMAR ARORA) (R.S. NARAYANAN) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by GULSHAN KUMAR ARORA Date: 2019.07.29 16:37:32 IST Reason: