Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 52 in The West Bengal Panchayat Act, 1957 52. State Government may contribute cost of maintenance of dafadars and chowkidars. - The cost of maintenance of dafadars and chowkidars or any part thereof may be contributed by the State Government to the Anchal Panchayat Fund.
