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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of West Bengal - Subsection

Section 64(1)(i) in Gorkhaland Territorial Administration Act, 2011

(i)has shown its incompetence to perform, or has made default in the performance of, the duties imposed on it by or under the Act or any other law for the time being in force, or