[Cites 0, Cited by 0]
[Entire Act]
State of Punjab - Section
Section 21 in Punjab School Education Board (Employees' Pension, Provident Fund and Gratuity) Regulations, 1991
21. Old age special Allowance.
- Pensioners and Family pensioners who complete 70 years and 80 years of age shall be granted special allowance at the following rates:-| (i) On completion of 70 years age. | 5% of basic pension. |
| (ii) On completion of 80 years age. | 10% of basic pension inclusive of (i) above. |