Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 14] [Entire Act] State of Bihar - Subsection Section 14(e) in The Bihar Industrial Area Development Authority Act, 1974 (e)the issue of directions by the State Government laying down broad principles for the fulfilment of aims and objects of the Act.
