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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Chattisgarh - Subsection

Section 21(1) in Chhattisgarh Winery Rules, 2013

(1)The Excise Commissioner may impose a penalty not exceeding Rs. 50,000 for contravention of any condition of licence granted under these rules or order issued by him and may further impose, in the case of continued contravention, an additional penalty not exceeding Rs. 1,000 per day during the period such contravention continues.