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Supreme Court - Daily Orders

Pooran Singh Kushwah & Others vs State Of Madhya Pradesh & Others on 29 August, 2014

Bench: Kurian Joseph, Rohinton Fali Nariman

  ITEM NO.21                            COURT NO.1                 SECTION IVA

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)                 No(s).   22386/2014

  (Arising out of impugned final judgment and order dated 24/04/2014 in
  WP No. 7416/2012 passed by the High Court Of M.P. At Gwalior)

  POORAN SINGH KUSHWAH & OTHERS                                     Petitioner(s)

                                               VERSUS

  STATE OF MADHYA PRADESH & OTHERS                                  Respondent(s)

  (With appln. (s) for exemption from filing O.T.)

  Date : 29/08/2014 This petition was called on for hearing today.

  CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE KURIAN JOSEPH
                            HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

  For Petitioner(s)               Mr. Nitin Bhardwaj ,Adv.

  For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Special leave petition is dismissed.



                         (Neetu Khajuria)                       (Renu Diwan)
                              Sr.P.A.                           Court Master




Signature Not Verified

Digitally signed by
NEETU KHAJURIA
Date: 2014.08.30
13:24:35 IST
Reason: