Supreme Court - Daily Orders
Pooran Singh Kushwah & Others vs State Of Madhya Pradesh & Others on 29 August, 2014
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.21 COURT NO.1 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 22386/2014
(Arising out of impugned final judgment and order dated 24/04/2014 in
WP No. 7416/2012 passed by the High Court Of M.P. At Gwalior)
POORAN SINGH KUSHWAH & OTHERS Petitioner(s)
VERSUS
STATE OF MADHYA PRADESH & OTHERS Respondent(s)
(With appln. (s) for exemption from filing O.T.)
Date : 29/08/2014 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Nitin Bhardwaj ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Special leave petition is dismissed.
(Neetu Khajuria) (Renu Diwan)
Sr.P.A. Court Master
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2014.08.30
13:24:35 IST
Reason: