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State of Rajasthan - Section

Section 9 in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020

9. Creation of Jan-Aadhaar Resident Data Repository.-(1) The Authority shall

create and maintain a database of identity information and photograph of all the Jan-Aadhaarcard holders as the Jan-Aadhaar Resident Data Repository in such manner as may beprescribed.भाग 4 (क ‍‍‍‍‍‍‍‍‍‍‍‍‍‍‍‍‍‍‍राजस्‍थान र राज-्र, मार्च‍1 , 0 0 ‍‍‍ 167
(2)The Authority may engage any agency, as it may deem appropriate, to create andmaintain the Jan-Aadhaar Resident Data Repository and to perform any other functionsrelating to the Jan-Aadhaar Resident Data Repository as may be prescribed.