Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Andaman and Nicobar Islands - Section Section 81 in The Andaman and Nicobar Islands Port Rules, 2004 81. Clearance area for sea-going vessels. - The Navigational channels of the port of Andaman and Nicobar Islands shall at all times be kept clear for the maneuvering of sea-going vessels.
