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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(l) in The Maharashtra Tapi Irrigation Development Corporation Act, 1997

(l)One member to be nominated by the State Government from amongst the members of the Maharashtra State Legislative Council from Dhule, Nashik and Jalgaon District.