Jammu & Kashmir High Court - Srinagar Bench
Chief Engineer Power Dev. Deptt vs Mst. Fazi And Ors on 11 November, 2021
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
S. No. 19
After Notice Matters
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
AT SRINAGAR
CM(M) No. 105/2021.
CM No. 4346/2021.
Chief Engineer Power Dev. Deptt. . Petitioner(s)
Through: Mr. H. Aman Ali, Advocate.
V/s
Mst. Fazi and Ors. ..... Respondent(s)
Through: Mr. Shabir Ahmad Dar, Advocate.
CORAM:
HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE.
ORDER
11.11.2021 Due to paucity of time, matter could not be considered. Adjourned.
List on 25.11.2021.
In the meantime, the release of amount of compensation deposited before this Court by the appellants shall await till final disposal of the appeal.
(Javed Iqbal Wani) Judge SRINAGAR 11.11.2021 "Sakeena"
SAKEENA MOLVI I attest to the accuracy and authenticity of this document 18.11.2021 14:24