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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Himachal Pradesh - Subsection

Section 59(1) in Himachal Pradesh Waqf Rules, 2016

(1)The Chief Executive Officer shall in every year prepare in Form HPWB XXIII, a budget in respect of the financial year next ensuing, showing the estimated receipts and expenditure during that financial year and place before the Board by 31st December.