Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 854(2)] [Section 854] [Entire Act]

State of Jharkhand - Subsection

Section 854(2)(c) in Bihar Education Code, 1961

(c)In the case of an officer who receives notice of transfer during a vacation while he is away from his headquarters, the period of notice, in order to be adequate, should be extended to include the days necessary for his return to headquarters.