Allahabad High Court
Uma Nath Misra S/O Mewa Lal Misra vs State Of U.P. on 14 September, 2010
Author: Yogendra Kumar Sangal
Bench: Yogendra Kumar Sangal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 10 Case :- U/S 482/378/407 No. - 2963 of 2009 Petitioner :- Uma Nath Misra S/O Mewa Lal Misra Respondent :- State Of U.P. Petitioner Counsel :- Dilip Pandey Respondent Counsel :- G.A. Hon'ble Yogendra Kumar Sangal,J.
Counter affidavit and supplementary counter affidavit have been filed on behalf of the State are taken on record. Learned counsel for petitiooner prayed for time to file rejoinder affidavit.
List in the next cause list. Rejoinder affidavit may be filed by the next date of listing.
Interim order if any is extended till the next date of listing.
Order Date :- 14.9.2010 R.P/