Supreme Court - Daily Orders
Shanti Lal vs State Of Rajasthan . on 5 December, 2014
Bench: J. Chelameswar, S.A. Bobde
ITEM NO.206 COURT NO.6 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 1680/2012
(Arising out of impugned final judgment and order dated 12/09/2011
in SBCRP No. 89/2010 passed by the High Court Of Rajasthan At
Jodhpur)
SHANTI LAL Petitioner(s)
VERSUS
STATE OF RAJASTHAN & ORS. Respondent(s)
(With appln. for exem. From filing OT and permission to file addl.
documents and office report)(FOR FINAL DISPOSAL)
Date : 05/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s)
Mr. Gaurav Agrawal,Adv.
For Respondent(s)
Gp. Capt. Karan Singh Bhati,Adv.(A.C.)
Mr. Anshuman,Adv.
Mr. T.Gopal,Adv.
Mr. Ajay Chaudhary,Adv.
Mr. Milind Kumar,Adv.
Ms. Aishwarya Bhati (A.C.),Adv.
UPON hearing the counsel the Court made the following
O R D E R
List after Christmas holidays.
(SUMAN WADHWA) (INDU BALA KAPUR) AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Suman Wadhwa Date: 2014.12.05 16:16:13 IST Reason: