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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(4) in Rajasthan Animal Husbandry Service Rules, 1963

(4)That the persons screened and found suitable for any of the posts in Col. 2 of the Section mentioned in proviso (3) and who opt within a fortnight after having been informed of their selection shall exercise option to the Section to which they wish to be allotted. The option for the Sections mentioned in proviso (3) shall be in order of preference. Persons may be allotted to the Sections opted subject to availability of the vacancies in accordance v h the preference and seniority. The option once exercised shall be final.]