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Jammu & Kashmir High Court

Dreamotions vs Maya Academy Of Advanced Cinematics on 27 October, 2020

Author: Tashi Rabstan

Bench: Tashi Rabstan

                                                                                     Sr. No. 225

                                HIGH COURT OF JAMMU AND KASHMIR
                                           AT JAMMU
                                          (Through video conferencing)


                                                                   MA No. 158/2009
                                                                   IA No. 235/2009


            Dreamotions                                                           .....Appellant(s)

                                                Through :- Ms. Veenu Gupta, Advocate.

                                          V/s

            Maya Academy of Advanced Cinematics                                 .....Respondent(s)

                                                Through :- Ms. Laxmi Devi, Advocate.


            Coram:             HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE

                                                    ORDER

On joint request of learned counsel for the parties, adjourned.

List on 16.12.2020.

(TASHI RABSTAN) JUDGE JAMMU 27.10.2020 Shivalee SHIVALEE KHAJURIA 2020.11.02 14:13 I attest to the accuracy and integrity of this document