Jammu & Kashmir High Court
Dreamotions vs Maya Academy Of Advanced Cinematics on 27 October, 2020
Author: Tashi Rabstan
Bench: Tashi Rabstan
Sr. No. 225
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through video conferencing)
MA No. 158/2009
IA No. 235/2009
Dreamotions .....Appellant(s)
Through :- Ms. Veenu Gupta, Advocate.
V/s
Maya Academy of Advanced Cinematics .....Respondent(s)
Through :- Ms. Laxmi Devi, Advocate.
Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
ORDER
On joint request of learned counsel for the parties, adjourned.
List on 16.12.2020.
(TASHI RABSTAN) JUDGE JAMMU 27.10.2020 Shivalee SHIVALEE KHAJURIA 2020.11.02 14:13 I attest to the accuracy and integrity of this document