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[Cites 0, Cited by 0] [Section 38(11)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(11)(c) in The Punjab Liquor Licence Rules, 1956

(c)The licensee shall not bottle any foreign liquor of a less strength than 25 degrees U.P. in the case of brandy, whisky or rum or of spirit intended to pass as brandy, whisky or rum or of less strength than 35 degrees UP in the case of gin or of spirit intended to pass as gin.