Calcutta High Court
Principal Commissioner Of Income Tax vs Shri Kunj Bihari Agarwal on 18 February, 2020
Author: I. P. Mukerji
Bench: I. P. Mukerji, Protik Prakash Banerjee
OD-11
ORDER SHEET
ITAT 183 OF 2019
GA 2675 OF 2019
GA 2676 OF 2019
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-1, KOLKATA
Versus
SHRI KUNJ BIHARI AGARWAL
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
The Hon'ble JUSTICE PROTIK PRAKASH BANERJEE
Date : 18th February, 2020.
For Appellant : Mr. P. K. Bhowmik, Adv.
Mr. S. K. Mishra, Adv.
For Respondent : Mr. J. P. Khaitan, Sr. Adv.
Mr. S. Bhaumik, Adv.
Ms. S. Das, Adv.
Mr. S. Das, Adv.
Re: GA No. 2675 of 2019 :
The Court : Sufficient cause is shown. The delay in filing the appeal is condoned.
The department is directed to register the appeal immediately. The Section 5 application (GA No.2675 of 2019) is allowed. Re : ITAT 183 of 2019 and GA No. 2676 of 2019 :
List this appeal (ITAT No.183 of 2019) and the stay application (GA No.2676 of 2019) on 26th February, 2020.
(I. P. MUKERJI, J.) (PROTIK PRAKASH BANERJEE, J.) A.Dey