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State of Tamilnadu - Section

Section 43 in Tamil Nadu Dr. M.G.R. Medical University, (Affiliation of Nursing Colleges) Statutes

43.

No Nursing College shall apply to the University for increase, in seats until the first batch of students successfully completed the course and leave the college and the B.Sc. (Nursing) Degree so obtained is recognized by the Nursing Council of India and after obtaining the fill affiliation.