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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(xvi) in The Baba Farid University of Health Sciences Act, 1998

(xvi)to borrow money with or without security for such purpose as may be approved by the Government from the Central or any State Government, the University Grants Commission, Banks or other incorporated bodies subject to the provisions of this Act;