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State of Uttar Pradesh - Section

Section 13 in U.P. Irrigation Department Research Supervisors Service Rules, 1982

13. Physical fitness.

- No candidate shall be appointed to the Service unless he be in good mental and bodily health and free from any physical defect likely to interfere with the efficient performance of his duties. Before he is finally approved for appointment he shall be required to produce a certificate of fitness in accordance with the rules framed under Fundamental Rule 10 and contained in Chapter III of the Financial Handbook, Volume II, Part III:Provided that a medical certificate of fitness shall not be required from a candidate recruited by promotion.