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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(2)(k) in The Orissa Zilla Parishad Act, 1991

(k)if the number of members present at the meeting is less than a majority of two-thirds of members having a right to vote the resolution shall stand annulled.