Delhi High Court - Orders
Sh. Vishal Nath Khanna vs State & Anr on 19 September, 2022
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 6174/2019
SH. VISHAL NATH KHANNA ..... Petitioner
Through: None.
versus
STATE & ANR. ..... Respondents
Through: Mr. Hemant Mehla, APP for R-1 with
Inspector Pankaj Kumar, PS S.J.
Enclave.
CORAM:
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 19.09.2022
1. The Additional Public Prosecutor, appearing on behalf of the respondent no. 1/State stated that as per the information given by the Investigating Officer, Inspector Pankaj Kumar the petitioner not appearing as he is stated to be expired.
2. Accordingly, the present petition is dismissed with pending applications, if any stands disposed of.
SUDHIR KUMAR JAIN, J SEPTEMBER 19, 2022 sk/sd Signature Not Verified Digitally Signed By:HARVINDER KAUR BHATIA Signing Date:26.09.2022 11:18:16