Himachal Pradesh High Court
Ranvir Singh vs . State Of H.P. & Ors. on 7 July, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Ranvir Singh Vs. State of H.P. & Ors.
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CWP No. 2221 of 2020 07.07.2022 Present: Mr. Ashish Jamalta, Advocate, for the petitioner.
M/s Dinesh Thakur, Sumesh Raj and Sanjeev Sood, Additional Advocate Generals with M/s Amit Dhumal and Manoj Bagga, Assistant Advocate General, for respondent Nos.1 & 2-State.
Mr. Peeyush Verma, Advocate, for respondent No.3.
Mr. Sushant Vir Singh, Advocate, for respondent No.4.
Mr. Peeyush Verma, Advocate, submits that respondent No.3 shall be filing an affidavit in the course of the day. Let, the matter be listed immediately after one week. In the meanwhile, response thereto, if any, be also filed.
As prayed for, list on 19.07.2022.
(Ajay Mohan Goel) Judge July 07, 2022 (vinod) ::: Downloaded on - 07/07/2022 20:05:10 :::CIS