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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Andhra Pradesh - Subsection

Section 32(2)(b) in Andhra Pradesh Civil Courts Act, 1972

(b)The jurisdiction of the Vacation Civil Judge shall extend to all suits, appeals and other proceedings pending in, or cognizable by, any court (whether a District Court, a Court of Senior Civil Judge or a Court of Junior Civil Judge) in the district concerned when such court is adjourned for summer vacation.