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[Cites 0, Cited by 0] [Section 85(6)] [Section 85] [Entire Act]

State of Jharkhand - Subsection

Section 85(6)(a) in Jharkhand Panchayat Raj Act, 2001

(a)Contributions and grants made by the central or State Government, if any, wherein is included even such contribution of the land revenue realised in the State as the Government determines;