Section 4(2)(d) in The U.P. Basic Education Act, 1972

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State of Uttar Pradesh - Subsection

Section 4(2)(d) in The U.P. Basic Education Act, 1972

(d)to exercise supervision and control over basic schools, [District Institute of Education and Training] [Substituted by U.P. Act No. 18 of 2000 (w.e.f. 21.6.1999).], basic training certificate units and the State Institute of Education;

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State of Uttar Pradesh - Subsection

Section 4(2)(d) in The U.P. Basic Education Act, 1972