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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Goa - Subsection

Section 64(2)(d) in The Goa, Daman and Diu Chit Funds Act, 1973

(d)the restrictions and conditions subject to which and the manner in which, any security given by a foreman under section 12 may be changed or substituted;