Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 382] [Entire Act]

State of Rajasthan - Subsection

Section 382(a) in Rajasthan Land Revenue (Land Records) Rules, 1957

(a)Detailed rules for the maintenance of Patwari's and Inspector's pay accounts are given in Part III. The following recapituation in brief is given for the benefit of inspecting officers. The Office Qanungo is required to prepare the Patwari s and Inspector's monthly salary bill and to send it to the Treasury Officer for payment order. He has to maintain the register known as the register of deductions to show all amounts ordered to be deducted from the Patwari's and Inspector's pay on account of fines, leave arrangements, loss of instruments, and negligence of work etc. Deductions entered in this register for the period prior to the despatch of the salary bill should tally with those shown in the salary bill while those entered from the date upto the end f the month will be found either in the same salary bill under details of refunds, or in the next bill.