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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(g) in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

(g)Alcoholic litre means the volume of alcohol in litre present in a given volume of liquor when the strength of the liquor is expressed in percentage, volume/volume (v/v%);