Gauhati High Court
On The Death Of Late Tapeswar Kumar His ... vs Sri Thaneswar Kumar on 8 March, 2019
Author: Prasanta Kumar Deka
Bench: Prasanta Kumar Deka
Page No.# 1/5
GAHC010095982018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil) 1611/2018
1:ON THE DEATH OF LATE TAPESWAR KUMAR HIS LEGAL HEIRS SRI
MAKAN KUMAR AND 7 ORS
W/O LATE TAPESWAR KUMAR, R/O VILL. KUMARPARA, MOUZA DANHI,
P.S. MANGALDAI, DIST. DARRANG, ASSAM, PIN 784125
2: PRANJAL KUMAR
S/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125
3: KALPANA KUMAR
D/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125
4: SRI BONO KUMAR @ SRI BANDANA KUMAR
D/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125
Page No.# 2/5
5: SRI ALPANA KUMAR
D/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125
6: SRI KAMAL KUMAR
S/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125
7: SRI ARUN KUMAR
S/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125
8: SRI AMAL KUMAR
S/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 78412
VERSUS
1:SRI THANESWAR KUMAR
S/O LATE TANKESWAR KUKMAR @ TANGALU, R/O KUMARPARA, MOUZA
DANHI, P.S. MANGALDAI, DIST. DARRANG, ASSAM, PIN 784125
Advocate for the Petitioner : MR. P UPADHYAY
Page No.# 3/5
Advocate for the Respondent : MR. T ISLAM
Linked Case : RSA 129/2018
1:ON THE DEATH OF LATE TAPESWAR KUMAR HIS LEGAL HEIRS SRI
MAKAN KUMAR AND 7 ORS
W/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125
2: PRANJAL KUMAR
S/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125
3: KALPANA KUMAR
D/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125
4: SRI BONO KUMAR @ SRI BANDANA KUMAR
D/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125
5: SRI ALPANA KUMAR
D/O LATE TAPESWAR KUMAR
Page No.# 4/5
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125
6: SRI KAMAL KUMAR
S/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125
7: SRI ARUN KUMAR
S/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125
8: SRI AMAL KUMAR
S/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125
VERSUS
1:SRI THANESWAR KUMAR
S/O LATE TANKESWAR KUKMAR @ TANGALU
R/O KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125
Advocate for the Petitioner : MR. P UPADHYAY
Page No.# 5/5
Advocate for the Respondent : MR. T ISLAM
BEFORE
HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA
ORDER
Date : 08-03-2019 As the delay of 469 days is condoned in the connected IA(C) 1611/2018, list the second appeal for hearing under Order 41 Rule 11 CPC on 3.4.2019 showing the name of Mr. T. Islam, learned counsel for the respondent in the cause list.
Mr. Upadhayay shall supply a copy of the appeal memo alongwith enclusures to the learned counsel for the petitioners before 3.4.2019 enabling Mr. Islam to take part on the date of hearing.
JUDGE Comparing Assistant