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State of Tamilnadu - Section

Section 8 in Tamil Nadu Indebted Persons (Temporary Relief) Act, 1975

8. Interest not to accrue in respect of certain debts.

- No interest shall accrue during the period of operation of this Act in respect of a debt due from an indebted person on the 22nd July 1975, but interest shall accrue in respect of any debt contained by an indebted person after the said date.