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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(f) in THE UTTAR PRADESH VINDHYA DHAM TEERTH VIKAS PARISHAD ACT, 2021

(f)to undertake and encourage research in the field of heritage of the region, (g) to undertake conservation and development of rivers and water bodies and their catchments in the Vindhyachal Region, to undertake measures for pollution control therein and development of river fronts and water bodies;