Madhya Pradesh High Court
Ashish Agrawal vs Smt. Sarita Singh Rathor on 5 December, 2018
1 MCRC-48915-2018 The High Court Of Madhya Pradesh MCRC-48915-2018 (ASHISH AGRAWAL Vs SMT. SARITA SINGH RATHOR) 1 Jabalpur, Dated : 05-12-2018 Shri C. Swarnkar, learned counsel for the petitioner. With regard to the objection raised by the Registry, learned counsel for the petitioner seeks time to file an amendment application.
Prayer is allowed.
List the case after a week.
(SMT. ANJULI PALO) JUDGE shabana Digitally signed by SHABANA ANSARI Date: 2018.12.10 16:30:44 +05'30'