Supreme Court - Daily Orders
Rajani Prajapati vs Upendra Kumar Prajapati on 12 December, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.11 COURT NO.8 SECTION XVI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2265/2017
RAJANI PRAJAPATI Petitioner(s)
VERSUS
UPENDRA KUMAR PRAJAPATI Respondent(s)
( IA No.131366/2017-STAY APPLICATION and IA
No.131365/2017-EXEMPTION FROM FILING O.T.)
Date : 12-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Vikas Upadhyay, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, there shall be stay of further proceedings in RCS HMA No. 27 of 2017 titled as “Upendra Kumar Prajapati vs. Rajani Prajapati” pending before the District Judge, Sagar, Madhya Pradesh.
(KUSUM LATA SYAL) (CHANDER BALA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2017.12.14 16:27:14 TLT Reason: