Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 169] [Entire Act] State of Maharashtra - Subsection Section 169(38) in The Maharashtra Shops and Establishments Act, 1948 (38)Etnicity, S. No. 181, VlIgeSade Satar Nalli, Hadapsar, Amanora Park Twn, Hadapsar Kharadi ByPass, Pune 411 028.
