Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(ii) in The Pepsu Occupancy Tenants (Vesting of Proprietary Rights) Act, 1954 (ii)if he is recorded in the record-of-rights of any of the estates of the former Faridkot State as -
