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State of Bihar - Section

Section 26 in Bihar Boilers Attendants' Rules, 1948

26. Fees for examination.

- Candidates for examination for certificate of competency shall pay the following fees which shall not be returnable:-
Examination for 1st class certificate ... ... Rs. 15
Examination for 2nd class certificate ... ... Rs. 10
Note. - All fees for examination for certificate of competency, exchange certificate and service certificate of competency of Boiler Attendants leviable under these Rules shall be paid into the Dhanbad sub-treasury by means of challans or shall be remitted by the ordinary inland money-order in favour of the Chief Inspector of Boilers, C/o Sub-Treasury Officer, Dhanbad, or may be paid by cheques to the Chief Inspector of Boilers, Bihar, drawn on the Imperial Bank of India, Dhanbad. The cheques must be crossed and drawn in favour of the Chief Inspector of Boilers, Bihar by designation and not by name. All such fees whether paid into the said sub-treasury by means of challans or remitted by money-orders or paid by crossed cheques, shall be credited to the receipt head "XXXVI - Miscellaneous Departments - Examination Fees - Boiler Attendants Examination fee".