Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of West Bengal - Subsection Section 96(k) in Police Regulations, Calcutta, 1968 (k)Blank Search list. - When no property is seized a blank search list crossed vertically shall invariably be drawn up and the same procedure as mentioned in clause (j) shall be followed.
