Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 301 in Assam Excise Rules, 1945

301. Storage of water or any other liquor substance in sale room of country liquor, ganja and bhang prohibited.

- No retail licensee of country spirit, fermented tari, etc. shall store or keep or permit to be stored by such retail vendors water or any other liquid substance in the sale room of such intoxicant.