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State of Odisha - Section

Section 11 in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

11.

Notwithstanding anything contained in these rules, reservation of vacancies set apart for being filled by direct recruitment and promotion in favour of Scheduled Caste and Scheduled Tribe candidates in Class I and Class II Services, should be made in accordance with the principles as prescribed by the Government from time to time subject to the condition that the candidates satisfy the prescribed minimum standard of suitability for appointment to the posts. If sufficient number of candidates are not available for filling the vacancies so reserved, the remaining vacancies shall be filled up by appointment of other candidates after de-reservation in accordance with the procedure prescribed by Government from time to time.