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State of Tamilnadu - Section

Section 6 in Tamil Nadu Clinical Establishments (Regulations) Rules, 2018

6. Minimum facilities of a clinical establishment.

- The floor space and other facilities, the minimum number of staff and their minimum qualification, the minimum equipment and other conditions required for a clinical establishment of different systems, for providing different medical services including specialized services shall be in accordance with the norms and conditions specified in Annexure-I to these rules.