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[Cites 0, Cited by 0] [Section 122(2)] [Section 122] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 122(2)(a) in Arunachal Pradesh Panchayat Raj Act, 1997

(a)call for any record or register, and other document in possession or under the control of any Panchayat;