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State of Telangana - Section

Section 2A in Telangana Payment of Salaries and Pension and Removal of Disqualifications Act, 1953

2A. [ [The office of the Vice-Chairperson/Member] [Inserted by Act No.20 of 2005.] of the National Disaster Management Authority constituted by the Government of India in Ministry of Home Affairs in their notification No.1/15/2002-DM (I)/NDMA.III(A), dated the 30th May, 2005.]